Citation : 2017 Latest Caselaw 7068 ALL
Judgement Date : 17 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 26 of 2016 Appellant :- Arjun Respondent :- Santosh Kumar Ram And 14 Ors. Counsel for Appellant :- Devesh Vikram,Rahul Sahai Counsel for Respondent :- Alok Kumar Yadav,Madhvendra Pratap Singh Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the appellant, the case is passed over for the day.
List after two weeks.
Order Date :- 17.11.2017
Gss
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