Aditya Prasad Chaturvedi vs Avnish Kumar And 4 Others
2017 Latest Caselaw 7067 ALL

Citation : 2017 Latest Caselaw 7067 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Aditya Prasad Chaturvedi vs Avnish Kumar And 4 Others on 17 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 336 of 2016
 

 
Appellant :- Aditya Prasad Chaturvedi
 
Respondent :- Avnish Kumar And 4 Others
 
Counsel for Appellant :- Rajiv Lochan Shukla
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant and perused the record.

Issue fresh notice to the respondents nos. 1,2, 3 and 5.

Steps be taken within ten days.

List after service of notice upon the respondents nos. 1,2, 3 and 5.

Order Date :- 17.11.2017

Gss

Download the LatestLaws.com Mobile App