Sanjeev Gupta vs Murari Lal
2017 Latest Caselaw 7065 ALL

Citation : 2017 Latest Caselaw 7065 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Sanjeev Gupta vs Murari Lal on 17 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Civil Misc. Amendment Application No. 30255 of 2017
 
IN
 

 
Case :- SECOND APPEAL No. - 1181 of 2016
 

 
Appellant :- Sanjeev Gupta
 
Respondent :- Murari Lal
 
Counsel for Appellant :- Vinod Swarup,Santosh Kumar Mishra
 
Counsel for Respondent :- Ram Bahadur Singh
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant, learned counsel for the respondent and perused the record.

Amendment application is allowed.

Necessary amendment be carried out within ten days.

List thereafter.

Order Date :- 17.11.2017

Gss

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