Bundu Hasan(Since Deceased) And 5 ... vs Abdul Hannan And 2 Others
2017 Latest Caselaw 7061 ALL

Citation : 2017 Latest Caselaw 7061 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Bundu Hasan(Since Deceased) And 5 ... vs Abdul Hannan And 2 Others on 17 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1047 of 2016
 

 
Appellant :- Bundu Hasan(Since Deceased) And 5 Others
 
Respondent :- Abdul Hannan And 2 Others
 
Counsel for Appellant :- Irshad Saleem
 
Counsel for Respondent :- Sanjay Kumar Jaiswal
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Irshad Saleem, learned counsel for the appellants.

List in due course.

Order Date :- 17.11.2017

Gss

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