Citation : 2017 Latest Caselaw 7060 ALL
Judgement Date : 17 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 1015 of 2016 Appellant :- Siyaram Respondent :- Ramawati Counsel for Appellant :- Janardan Mishra Hon'ble Bachchoo Lal,J.
Passed over on the illness slip of Sri Janardan Mishra, learned counsel for the appellant.
List in due course.
Order Date :- 17.11.2017
Gss
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!