Kamlesh Kumar & Another vs Pahichan Singh & Another
2017 Latest Caselaw 7058 ALL

Citation : 2017 Latest Caselaw 7058 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Kamlesh Kumar & Another vs Pahichan Singh & Another on 17 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 887 of 2017
 

 
Appellant :- Kamlesh Kumar & Another
 
Respondent :- Pahichan Singh & Another
 
Counsel for Appellant :- Ram Kishor Gupta,B.N. Agrawal
 
Counsel for Respondent :- Rajesh Kumar Tiwari,Manoj Gautam
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted 15 days time to file amendment application.

List thereafter.

Order Date :- 17.11.2017

Gss

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