Aftab Ahmad Khan vs Kallu (Deceased) Thru' Hie Legal ...
2017 Latest Caselaw 7051 ALL

Citation : 2017 Latest Caselaw 7051 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Aftab Ahmad Khan vs Kallu (Deceased) Thru' Hie Legal ... on 17 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1158 of 2017
 

 
Appellant :- Aftab Ahmad Khan
 
Respondent :- Kallu (Deceased) Thru' Hie Legal Heirs & 6 Others
 
Counsel for Appellant :- Ashish Agrawal
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant and perused the record.

Issue notice to the respondents.

Steps be taken within ten days.

List after service of notice upon the respondents for hearing on the point of admission.

Order Date :- 17.11.2017

Gss

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