Jitendra & Another vs Smt. Suneeta & 2 Others
2017 Latest Caselaw 7050 ALL

Citation : 2017 Latest Caselaw 7050 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Jitendra & Another vs Smt. Suneeta & 2 Others on 17 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1105 of 2017
 

 
Appellant :- Jitendra & Another
 
Respondent :- Smt. Suneeta & 2 Others
 
Counsel for Appellant :- Santosh Kumar Srivastava,Alka Srivastava
 
Counsel for Respondent :- Chandra Bhan Dubey,Anil Dubey
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Chandra Bhan Dubey, learned counsel for the respondents.

List after three weeks.

Order Date :- 17.11.2017

Gss

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