Jitendra Kumar vs Smt. Kamlesh Kumari
2017 Latest Caselaw 7048 ALL

Citation : 2017 Latest Caselaw 7048 ALL
Judgement Date : 17 November, 2017

Allahabad High Court

Jitendra Kumar vs Smt. Kamlesh Kumari on 17 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1007 of 2017
 

 
Appellant :- Jitendra Kumar
 
Respondent :- Smt. Kamlesh Kumari
 
Counsel for Appellant :- Kripa Shanker Singh,Gaurav Singh
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Gaurav Singh, learned counsel for the appellant.

List after three weeks.

Order Date :- 17.11.2017

Gss

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