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Rasheed Ahmad And Others vs State Of U.P. And Another
2017 Latest Caselaw 7043 ALL

Citation : 2017 Latest Caselaw 7043 ALL
Judgement Date : 17 November, 2017

Allahabad High Court
Rasheed Ahmad And Others vs State Of U.P. And Another on 17 November, 2017
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 482/378/407 No. - 2417 of 2017
 

 
Applicant :- Rasheed Ahmad And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Mohd. Tabrez Iqbal,Tajdar Ahmad
 
Counsel for Opposite Party :- Govt. Advocate,Sanjay Kumar Pandey
 

 
Hon'ble Pratyush Kumar,J.

C.M. Application No. 117866 of 2017

Counter affidavit filed on  behalf of opposite party no.2 is taken on record.

Order Date :- 17.11.2017

psd

.

Case :- U/S 482/378/407 No. - 2417 of 2017

Applicant :- Rasheed Ahmad And Others

Opposite Party :- State Of U.P. And Another

Counsel for Applicant :- Mohd. Tabrez Iqbal,Tajdar Ahmad

Counsel for Opposite Party :- Govt. Advocate,Sanjay Kumar Pandey

Hon'ble Pratyush Kumar,J.

C. M. Application No. 117865 of 2017

List after three weeks.

Application disposed of accordingly.

Order Date :- 17.11.2017

psd

 

 

 
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