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Hare Ram Rai & Anr (10:20 A.M.) vs U.O.I Thru Joint Secy Finance ...
2017 Latest Caselaw 6991 ALL

Citation : 2017 Latest Caselaw 6991 ALL
Judgement Date : 16 November, 2017

Allahabad High Court
Hare Ram Rai & Anr (10:20 A.M.) vs U.O.I Thru Joint Secy Finance ... on 16 November, 2017
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- MISC. SINGLE No. - 26186 of 2017
 

 
Petitioner :- Hare Ram Rai & Anr (10:20 A.M.)
 
Respondent :- U.O.I Thru Joint Secy Finance Ministry New Delhi & Ors
 
Counsel for Petitioner :- Sudhir Kumar,Daya Shankar Mishra
 
Counsel for Respondent :- A.S.G,Shikha Sinha
 

 
Hon'ble Pratyush Kumar,J.

Ms. Shikha Sinha, Advocate, appearing for Narcotics Control Bureau states that description of opposite party no.4 is not correct. To her information no such office at Varanasi exists today. According to her, now Intelligence Officer, Narcotics Control Bureau, Zonal Unit, S-18/38 is situated at Lucknow.

At this stage, learned counsel for petitioners assures that he would incorporate the necessary details in the array of parties.

Let necessary details be incorporated today itself in the light of the statement of Ms. Shikha Sinha, Advocate.

Let record of writ petition no. 18006/2011 decided on 27.11.2015 be also summoned.

Counter affidavit be filed within two weeks. Rejoinder affidavit may be filed within one week thereafter.

List on 7.12.2017.

Order Date :- 16.11.2017

psd

 

 

 
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