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N.I.A. Co. vs Smt. Prabha Gupta
2017 Latest Caselaw 6990 ALL

Citation : 2017 Latest Caselaw 6990 ALL
Judgement Date : 16 November, 2017

Allahabad High Court
N.I.A. Co. vs Smt. Prabha Gupta on 16 November, 2017
Bench: Amreshwar Pratap Sahi, Saral Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 48 of 1994
 

 
Appellant :- N.I.A. Co.
 
Respondent :- Smt. Prabha Gupta
 
Counsel for Appellant :- K.L.Grover,B.C.Nath
 
Counsel for Respondent :- R.K.Kakkar
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

It is informed by Sri Ramesh Singh that after the death of Sri K.L. Grover, he has instructions on behalf of the appellant.

It is also pointed out that the learned counsel for the respondent nos. 5 and 6 Sri R.K. Kakkar has died. The office shall issue notices to the respondent nos. 5 and 6 for engaging another counsel.

The matter shall be listed after three weeks, showing the name of Sri Ramesh Singh as counsel for the appellant along with office report of service of the respondent nos. 5 and 6.

Order Date :- 16.11.2017

Ishan

 

 

 
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