Rajeev Singh vs State Of U.P. And Anr.
2017 Latest Caselaw 6987 ALL

Citation : 2017 Latest Caselaw 6987 ALL
Judgement Date : 16 November, 2017

Allahabad High Court

Rajeev Singh vs State Of U.P. And Anr. on 16 November, 2017

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 482/378/407 No. - 3539 of 2016
 

 
Applicant :- Rajeev Singh
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Dinesh Kumar Singh,Amol Kumar,Rajiu Raman Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

On the joint request of learned counsel for parties, connect with Misc. Case No. 3528 of 2016 (u/S 482 Cr. P.C.).

Order Date :- 16.11.2017

psd

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