Rajeev Singh vs State Of U.P. And Anr.
2017 Latest Caselaw 6985 ALL

Citation : 2017 Latest Caselaw 6985 ALL
Judgement Date : 16 November, 2017

Allahabad High Court

Rajeev Singh vs State Of U.P. And Anr. on 16 November, 2017

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 482/378/407 No. - 3528 of 2016
 

 
Applicant :- Rajeev Singh
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Dinesh Kumar Singh,Amol Kumar,Rajiu Raman Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

Counsel for parties state that notices were issued vide order dated 26.5.2017 for Mediation. Directed amount has been deposited.

In terms of order dated 26.5.2017 let the matter be referred to Mediation Centre.

Applicant and respondent no. 2 Sharad Chandra Tripathi shall appear before the Mediation Centre on 5.12.2017.

List on 7.3.2018 along with report of Mediation Centre.

Till the next date of listing, interim order shall continue.

Order Date :- 16.11.2017

psd

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