Saturday, 02, May, 2026
 
Torrent Pharma ADVT
latestlaws android app
latestlaws iOS app
 
 
Expand O P Jindal Global University
trademarkclick
 
  
  
 
 
2026 2025 2024 2023 2022 2021 2019 2018 2017 2016 2015 2014 2013 2012 2011 2005
January February March April May June July August September October November December
 

Jhinkan (Since Deceased) And 2 ... vs Ramraj Alias Manraj (Since ...
2017 Latest Caselaw 6976 ALL

Citation : 2017 Latest Caselaw 6976 ALL
Judgement Date : 16 November, 2017

Allahabad High Court
Jhinkan (Since Deceased) And 2 ... vs Ramraj Alias Manraj (Since ... on 16 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 11 of 2014
 

 
Appellant :- Jhinkan (Since Deceased) And 2 Ors.
 
Respondent :- Ramraj Alias Manraj (Since Deceased) And 7 Ors.
 
Counsel for Appellant :- Jitendra Kumar Srivastava,Ashish Kumar Singh
 
Counsel for Respondent :- Ravindra Nath Rai
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted 10 days time to take steps for respondent nos. 2 and 3.

List after service of notice upon respondent nos. 2 and 3.

In the meantime, learned counsel for the respondent nos. 1/1 and 1/2 may file counter affidavit to the delay condonation application, if any.

Order Date :- 16.11.2017

Gss

 

 

 
Download the LatestLaws.com Mobile App
latestlaws android app
latestlaws iOS app
 
Join latestlaws whatsapp group
 
Latestlaws Newsletter
 

Publish Your Article

Publish Your Article
 

Campus Ambassador

Campus Ambassador
 

Media Partner

Media Partner
 

Campus Buzz

campuss Buzz
 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents: Lexidem Offline Internship Program, 2026
 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

LatestLaws.com presents Lexidem Online Internship, 2026
 
Whatsapp Channel
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Smt. Nirmala Devi Bam Memorial International Moot Court Competition
 
IDRC (Indian dispute resolution centre)
 
Latestlaws Newsletter
 
Latestlaws.com App and Features
 
O P Jindal Global University
 
Vips
 
Sandeep Logistics
 
 
start up India
the world of Laws
IDRC
 
About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs