Ramdhani & 3 Others vs Sohan
2017 Latest Caselaw 6975 ALL

Citation : 2017 Latest Caselaw 6975 ALL
Judgement Date : 16 November, 2017

Allahabad High Court

Ramdhani & 3 Others vs Sohan on 16 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 416 of 2017
 

 
Appellant :- Ramdhani & 3 Others
 
Respondent :- Sohan
 
Counsel for Appellant :- Anuruddh Charan Misra
 
Counsel for Respondent :- Lakshmi Kant Pandey
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted three days time to file certified copy of judgment and decree of trial court.

Put up on 28.11.2017 as fresh.

Order Date :- 16.11.2017

Gss

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