Mangal Prasad vs Muniram Alias Gauri
2017 Latest Caselaw 6974 ALL

Citation : 2017 Latest Caselaw 6974 ALL
Judgement Date : 16 November, 2017

Allahabad High Court

Mangal Prasad vs Muniram Alias Gauri on 16 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 951 of 2012
 

 
Appellant :- Mangal Prasad
 
Respondent :- Muniram Alias Gauri
 
Counsel for Appellant :- Miss. Afshan Shafaut
 
Counsel for Respondent :- Sanjai Kumar Pandey
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, the case is passed over for the day.

List after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 16.11.2017

Gss

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