Nagendra Alias Malik And 7 Others vs State Of U.P. And Another
2017 Latest Caselaw 6969 ALL

Citation : 2017 Latest Caselaw 6969 ALL
Judgement Date : 16 November, 2017

Allahabad High Court

Nagendra Alias Malik And 7 Others vs State Of U.P. And Another on 16 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 
Cr. Misc. Time Extension Application No.358050 of 2017
 
IN
 

 
Case :- APPLICATION U/S 482 No. - 27469 of 2017
 

 
Applicant :- Nagendra Alias Malik And 7 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Manik Chandra Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicants and perused the record.

The applicants are granted further one week's time from today to surrender before the court below, in pursuance of the order dated 20.9.2017 passd by this Court.

The time extension application is disposed of.

Order Date :- 16.11.2017

Gss

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