Chhabila Yadav & 6 Others vs Raghu & 2 Others
2017 Latest Caselaw 6968 ALL

Citation : 2017 Latest Caselaw 6968 ALL
Judgement Date : 16 November, 2017

Allahabad High Court

Chhabila Yadav & 6 Others vs Raghu & 2 Others on 16 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1151 of 2017
 

 
Appellant :- Chhabila Yadav & 6 Others
 
Respondent :- Raghu & 2 Others
 
Counsel for Appellant :- P.K. Singh,Suraj Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted ten days time to file the certified copy of statement of plaintiff-Chhabila Yadav.

Put up on 5.12.2017 as unlisted.

Order Date :- 16.11.2017

Gss

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