Citation : 2017 Latest Caselaw 6965 ALL
Judgement Date : 16 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 1083 of 2017 Appellant :- Ramdhani & 3 Others Respondent :- Sohan Counsel for Appellant :- Anuruddh Charan Misra,Nawal Kishor Mishra Counsel for Respondent :- L.K. Pandey Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the appellants, put up on 28.11.2017 as fresh.
Order Date :- 16.11.2017
Gss
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