Smt. Sushila Devi Jaiswal vs Audyogik Karmachari Shakari Grih ...
2017 Latest Caselaw 6959 ALL

Citation : 2017 Latest Caselaw 6959 ALL
Judgement Date : 16 November, 2017

Allahabad High Court

Smt. Sushila Devi Jaiswal vs Audyogik Karmachari Shakari Grih ... on 16 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1152 of 2017
 

 
Appellant :- Smt. Sushila Devi Jaiswal
 
Respondent :- Audyogik Karmachari Shakari Grih Nirman & Another
 
Counsel for Appellant :- Pt. Kripa Shankar Tiwari
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, list after three weeks.

Order Date :- 16.11.2017

Gss

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