Vikram Singh And 13 Others vs State Of U.P. Thru' Secry. And ...
2017 Latest Caselaw 6949 ALL

Citation : 2017 Latest Caselaw 6949 ALL
Judgement Date : 16 November, 2017

Allahabad High Court

Vikram Singh And 13 Others vs State Of U.P. Thru' Secry. And ... on 16 November, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 1807 of 2013
 

 
Appellant :- Vikram Singh And 13 Others
 
Respondent :- State Of U.P. Thru' Secry. And Another
 
Counsel for Appellant :- S.D. Kautilya
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Sri S.D. Kautilya, has sent illness slip today.

List in the next cause list.

Order Date :- 16.11.2017

Ishan

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