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M/S Oriental Insurance Co. Ltd. vs Smt. Viroj And Another
2017 Latest Caselaw 6947 ALL

Citation : 2017 Latest Caselaw 6947 ALL
Judgement Date : 16 November, 2017

Allahabad High Court
M/S Oriental Insurance Co. Ltd. vs Smt. Viroj And Another on 16 November, 2017
Bench: Amreshwar Pratap Sahi, Saral Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2185 of 2002
 

 
Appellant :- M/S Oriental Insurance Co. Ltd.
 
Respondent :- Smt. Viroj And Another
 
Counsel for Appellant :- Manish Goyal,S.K. Dubey
 
Counsel for Respondent :- Komal Mehrotra,Ankur Mehrotra,Dinesh Chandra Srivastava
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Learned counsel for the appellant prays that the instructions that were required to be obtained  as per order dated 01.11.2017 are awaited.

List in the next cause list.

Order Date :- 16.11.2017

Ishan

 

 

 
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