Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Daya Nath Upadhyay And Others vs State Of U.P. And Others
2017 Latest Caselaw 6945 ALL

Citation : 2017 Latest Caselaw 6945 ALL
Judgement Date : 16 November, 2017

Allahabad High Court
Daya Nath Upadhyay And Others vs State Of U.P. And Others on 16 November, 2017
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 482/378/407 No. - 6427 of 2017
 

 
Applicant :- Daya Nath Upadhyay And Others
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- Rakesh Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate,Kapil Dev
 

 
Hon'ble Pratyush Kumar,J.

Vakalatnama filed by Sri Kapil Dev Mirnara on behalf of opposite party no.2 is taken on record.

Opposite party no. 2 is not agreeable for Mediation.

Let counter affidavit be filed within three weeks. Rejoinder affidavit may be filed within one week thereafter.

List on 15.12.2017.

Amount deposited in pursuance of Court order dated 22.9.2017 be returned back to the petitioners.

Order Date :- 16.11.2017

psd

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter