Shabnam & Ors. vs State Of U.P. & Anr.
2017 Latest Caselaw 6942 ALL

Citation : 2017 Latest Caselaw 6942 ALL
Judgement Date : 16 November, 2017

Allahabad High Court

Shabnam & Ors. vs State Of U.P. & Anr. on 16 November, 2017

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- U/S 482/378/407 No. - 6450 of 2017
 

 
Applicant :- Shabnam & Ors.
 
Opposite Party :- State Of U.P. & Anr.
 
Counsel for Applicant :- Angrej Nath Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

As per the office report dated 7.11.2017, on behalf of applicants steps have not been taken.

Learned counsel for petitioners prays for and is granted one week's time to take steps. Thereafter, office is directed to issue notice to opposite parties no. 2 and 3 calling for counter affidavit to be filed within three weeks. Rejoinder affidavit may be filed within one week thereafter.

List on 15.12.2017..

Order Date :- 16.11.2017

psd

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