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Naresh Singh vs State Of U.P. & 2 Others
2017 Latest Caselaw 6925 ALL

Citation : 2017 Latest Caselaw 6925 ALL
Judgement Date : 15 November, 2017

Allahabad High Court
Naresh Singh vs State Of U.P. & 2 Others on 15 November, 2017
Bench: Bharati Sapru, Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 54190 of 2016
 

 
Petitioner :- Naresh Singh
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Digvijay Singh
 
Counsel for Respondent :- C.S.C.,Anubhav Chandra
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List revised.

None appears to press the matter. Learned counsel for the respondents is present.

The matter is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 15.11.2017

pks

 

 

 
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