Hemant Pratap Singh vs Pankaj Kumar & 2 Others
2017 Latest Caselaw 6918 ALL

Citation : 2017 Latest Caselaw 6918 ALL
Judgement Date : 15 November, 2017

Allahabad High Court

Hemant Pratap Singh vs Pankaj Kumar & 2 Others on 15 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 442 of 2017
 

 
Appellant :- Hemant Pratap Singh
 
Respondent :- Pankaj Kumar & 2 Others
 
Counsel for Appellant :- Aditya Kumar Yadav,Mrityunjay Dwivedi
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Mrityunjay Dwivedi, learned counsel for the appellant, put up on 4.12.2017 as unlisted.

Order Date :- 15.11.2017

Gss

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