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Nathe Singh vs Ghasita Singh
2017 Latest Caselaw 6916 ALL

Citation : 2017 Latest Caselaw 6916 ALL
Judgement Date : 15 November, 2017

Allahabad High Court
Nathe Singh vs Ghasita Singh on 15 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 440 of 2017
 

 
Appellant :- Nathe Singh
 
Respondent :- Ghasita Singh
 
Counsel for Appellant :- Ganesh Shankar Pandey
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant and perused the record.

Issue notice to the respondent on delay condonation application u/s 5 of Limitation Act.

Steps be taken within ten days.

List after service of notice upon the respondent.

Order Date :- 15.11.2017

Gss

 

 

 
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