Brahm Datt Pathak vs Zila Parishad Jalaun At Orai And ...
2017 Latest Caselaw 6912 ALL

Citation : 2017 Latest Caselaw 6912 ALL
Judgement Date : 15 November, 2017

Allahabad High Court

Brahm Datt Pathak vs Zila Parishad Jalaun At Orai And ... on 15 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 170 of 2011
 

 
Appellant :- Brahm Datt Pathak
 
Respondent :- Zila Parishad Jalaun At Orai And Another
 
Counsel for Appellant :- R.P.Tiwari
 
Counsel for Respondent :- Pratik Chandra
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, list after three weeks.

Order Date :- 15.11.2017

Gss

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