Smt. Hirawati Devi vs Brij Lal Alias Bijayee And Others
2017 Latest Caselaw 6909 ALL

Citation : 2017 Latest Caselaw 6909 ALL
Judgement Date : 15 November, 2017

Allahabad High Court

Smt. Hirawati Devi vs Brij Lal Alias Bijayee And Others on 15 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 954 of 2012
 

 
Appellant :- Smt. Hirawati Devi
 
Respondent :- Brij Lal Alias Bijayee And Others
 
Counsel for Appellant :- S.K. Pandey
 
Counsel for Respondent :- Kuldeep Singh
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri S.K. Pandey, learned counsel for the appellant.

List after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 15.11.2017

Gss

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