Citation : 2017 Latest Caselaw 6904 ALL
Judgement Date : 15 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 1447 of 2014 Appellant :- Chandra Prakash Respondent :- Dori Lal And Anr. Counsel for Appellant :- V.C. Srivastava Hon'ble Bachchoo Lal,J.
At the request of learned counsel for the appellant, list after three weeks.
Order Date :- 15.11.2017
Gss
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