Smt.Shahjahan vs Shahid Hussain And Another
2017 Latest Caselaw 6895 ALL

Citation : 2017 Latest Caselaw 6895 ALL
Judgement Date : 15 November, 2017

Allahabad High Court

Smt.Shahjahan vs Shahid Hussain And Another on 15 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 65 of 2011
 

 
Appellant :- Smt.Shahjahan
 
Respondent :- Shahid Hussain And Another
 
Counsel for Appellant :- Amir Khan,Arvind Srivastava,Sandeep Kumar
 
Counsel for Respondent :- Sandeep Kumar
 

 
Hon'ble Bachchoo Lal,J.

Sri Sandeep Kumar, learned counsel for the respondents states that he is counsel for the respondents but his name has wrongly been shown as counsel for the appellant in the cause list.

List in the next cause list showing the name of Sri Sandeep Kumar only as counsel for the respondents.

Order Date :- 15.11.2017

Gss

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