Dr. Ahabaran Singh vs Mahesh And Another
2017 Latest Caselaw 6894 ALL

Citation : 2017 Latest Caselaw 6894 ALL
Judgement Date : 15 November, 2017

Allahabad High Court

Dr. Ahabaran Singh vs Mahesh And Another on 15 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 446 of 2011
 

 
Appellant :- Dr. Ahabaran Singh
 
Respondent :- Mahesh And Another
 
Counsel for Appellant :- Kshitij Shailendra
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant and perused the record.

Issue notice to the respondents returnable at an early date.

Steps be taken within ten days.

List after service of notice upon the respondents.

Order Date :- 15.11.2017

Gss

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