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Gaon Sabha Aurangabad vs Vinod Kumar And 2 Ors.
2017 Latest Caselaw 6893 ALL

Citation : 2017 Latest Caselaw 6893 ALL
Judgement Date : 15 November, 2017

Allahabad High Court
Gaon Sabha Aurangabad vs Vinod Kumar And 2 Ors. on 15 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 85 of 2016
 

 
Appellant :- Gaon Sabha Aurangabad
 
Respondent :- Vinod Kumar And 2 Ors.
 
Counsel for Appellant :- Rajesh Yadav,Sanjay Kumar Pundir
 
Counsel for Respondent :- Vishal Agarwal,Anshika Agarwal
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the appellant, list  after three weeks.

Order Date :- 15.11.2017

Gss

 

 

 
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