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Roshan Singh & Another vs Sanjay Mazoomdar & 2 Others
2017 Latest Caselaw 6891 ALL

Citation : 2017 Latest Caselaw 6891 ALL
Judgement Date : 15 November, 2017

Allahabad High Court
Roshan Singh & Another vs Sanjay Mazoomdar & 2 Others on 15 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1145 of 2017
 

 
Appellant :- Roshan Singh & Another
 
Respondent :- Sanjay Mazoomdar & 2 Others
 
Counsel for Appellant :- Shiv Bahadur Yadav,Atul Dayal
 
Counsel for Respondent :- Arvind Srivastava,Pushkar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellants, learned counsel for the respondent nos. 1 and 2 and perused the record.

Learned counsel for the appellants prays for and is granted three weeks time to file certified copy of statements of witnesses examined before the trial court.

List thereafter for hearing on the point of admission.

Order Date :- 15.11.2017

Gss

 

 

 
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