Musafir Rai vs Union Of India And Others
2017 Latest Caselaw 6871 ALL

Citation : 2017 Latest Caselaw 6871 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Musafir Rai vs Union Of India And Others on 14 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 55974 of 2010
 

 
Petitioner :- Musafir Rai
 
Respondent :- Union Of India And Others
 
Counsel for Petitioner :- B.N. Tiwari
 
Counsel for Respondent :- A.S.G.I.,G.P. Singh,S.C.,V.S. Dwivedi
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Learned counsel for the petitioner prays for and is allowed one week's further time to file rejoinder affidavit.

List thereafter.

Order Date :- 14.11.2017

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