Smt. Neuri vs Kamlesh
2017 Latest Caselaw 6870 ALL

Citation : 2017 Latest Caselaw 6870 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Smt. Neuri vs Kamlesh on 14 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 42 of 2010
 

 
Appellant :- Smt. Neuri
 
Respondent :- Kamlesh
 
Counsel for Appellant :- Shashi Ranjan,Virendra Pratap Singh
 
Counsel for Respondent :- S.K. Upadhyay,Upendra Nath Sharma
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the respondent, list in the next cause list.

Order Date :- 14.11.2017

Gss

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