Santosh Kumar Jain vs Vinod Kumar & 4 Others
2017 Latest Caselaw 6869 ALL

Citation : 2017 Latest Caselaw 6869 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Santosh Kumar Jain vs Vinod Kumar & 4 Others on 14 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1142 of 2017
 

 
Appellant :- Santosh Kumar Jain
 
Respondent :- Vinod Kumar & 4 Others
 
Counsel for Appellant :- Santosh Kumar Srivastava,Alka Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the appellant even in revised list.

List in the next cause list.

Order Date :- 14.11.2017

Gss

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