Ashok & 10 Others vs Sri Raghu Nath & 13 Others
2017 Latest Caselaw 6868 ALL

Citation : 2017 Latest Caselaw 6868 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Ashok & 10 Others vs Sri Raghu Nath & 13 Others on 14 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 624 of 2017
 

 
Appellant :- Ashok & 10 Others
 
Respondent :- Sri Raghu Nath & 13 Others
 
Counsel for Appellant :- Rajni Ojha,Ravindra Nath Chaubey
 
Counsel for Respondent :- Ram Ji Singh,B.D. Mishra
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri B.D. Mishra, learned counsel for the respondents.

List after two weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 14.11.2017

Gss

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