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Kanpur Development Authority ... vs Tirath Ram Malhotra And 5 Others
2017 Latest Caselaw 6866 ALL

Citation : 2017 Latest Caselaw 6866 ALL
Judgement Date : 14 November, 2017

Allahabad High Court
Kanpur Development Authority ... vs Tirath Ram Malhotra And 5 Others on 14 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 165 of 2015
 

 
Appellant :- Kanpur Development Authority Thru. Vice Chairman
 
Respondent :- Tirath Ram Malhotra And 5 Others
 
Counsel for Appellant :- Pradeep Kumar Tripathi
 
Counsel for Respondent :- Y.K. Srivastava,K.K. Arora,Smt Anita Srivastava,Yogendra Kumar Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Sri Pradeep Kumar Tripathi, learned counsel for the appellant has sent illness slip.

Learned counsel for the respondents is present.

The case is passed over for the day.

List after two weeks.

Order Date :- 14.11.2017

Gss

 

 

 
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