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Manni Lal vs Krishna Chandra Maurya And ...
2017 Latest Caselaw 6865 ALL

Citation : 2017 Latest Caselaw 6865 ALL
Judgement Date : 14 November, 2017

Allahabad High Court
Manni Lal vs Krishna Chandra Maurya And ... on 14 November, 2017
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- S.C.C. REVISION No. - 43 of 2016
 

 
Revisionist :- Manni Lal
 
Opposite Party :- Krishna Chandra Maurya And Another
 
Counsel for Revisionist :- Saryu Prasad Tiwari
 
Counsel for Opposite Party :- Umesh Singh
 

 
Hon'ble Mahendra Dayal,J.

Passed over on the illness slip of Sri Saryu Prasad Tiwari, learned counsel for revisionist.

List again.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 14.11.2017

psd

 

 

 
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