Amar Singh vs Bhoop Singh (Dead) & 5 Others
2017 Latest Caselaw 6863 ALL

Citation : 2017 Latest Caselaw 6863 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Amar Singh vs Bhoop Singh (Dead) & 5 Others on 14 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1136 of 2017
 

 
Appellant :- Amar Singh
 
Respondent :- Bhoop Singh (Dead) & 5 Others
 
Counsel for Appellant :- Suresh Kumar Srivastava,Jagdish Prasad Mishra
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant and perused the record.

Issue notice to the respondents returnable at an early date.

Steps be taken within ten days.

List after service of notice upon the respondents for hearing on the point of admission.

Order Date :- 14.11.2017

Gss

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