Kshitij Mohan And Another vs Shiv Prakash And Others
2017 Latest Caselaw 6862 ALL

Citation : 2017 Latest Caselaw 6862 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Kshitij Mohan And Another vs Shiv Prakash And Others on 14 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 155 of 2010
 

 
Appellant :- Kshitij Mohan And Another
 
Respondent :- Shiv Prakash And Others
 
Counsel for Appellant :- C. K. Parekh
 
Counsel for Respondent :- Rajendra Kumar Tandon,Devraj Singh,Pradeep Kumar Shukla,Satyawan Shahi
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the respondents, list after three weeks.

Order Date :- 14.11.2017

Gss

Download the LatestLaws.com Mobile App