Ramakant Bajpai vs Smt. Jyotsana Devi
2017 Latest Caselaw 6861 ALL

Citation : 2017 Latest Caselaw 6861 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Ramakant Bajpai vs Smt. Jyotsana Devi on 14 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1135 of 2017
 

 
Appellant :- Ramakant Bajpai
 
Respondent :- Smt. Jyotsana Devi
 
Counsel for Appellant :- Md. Muzzammil.I.Qureshi
 
Counsel for Respondent :- Dharm Vir Jaiswal,Harsh Vikram
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Harsh Vikram, learned counsel for the respondent, put up on 23.11.2017 as fresh.

Order Date :- 14.11.2017

Gss

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