Ram Raj vs Lallu & Others
2017 Latest Caselaw 6860 ALL

Citation : 2017 Latest Caselaw 6860 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Ram Raj vs Lallu & Others on 14 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1087 of 2012
 

 
Appellant :- Ram Raj
 
Respondent :- Lallu & Others
 
Counsel for Appellant :- K.C.Tripathi,Sachin Mishra,Subhash Chandra Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the appellant and perused the record.

Issue notice to the legal heirs of deceased respondents on delay condonation application u/s 5 of Limitation Act filed in substitution application.

Steps be taken within ten days.

List on 8.1.2018 after service of notice upon the legal heirs of deceased respondents.

Order Date :- 14.11.2017

Gss

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