Janardan Paliwal & Another vs Nagar Palika Parishad Mahoba ...
2017 Latest Caselaw 6859 ALL

Citation : 2017 Latest Caselaw 6859 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Janardan Paliwal & Another vs Nagar Palika Parishad Mahoba ... on 14 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1141 of 2017
 

 
Appellant :- Janardan Paliwal & Another
 
Respondent :- Nagar Palika Parishad Mahoba Thru' President
 
Counsel for Appellant :- Manoj Gautam
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellants, list in the next cause list.

Order Date :- 14.11.2017

Gss

Download the LatestLaws.com Mobile App