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Smt. Sitabi vs Nagoo & Another
2017 Latest Caselaw 6856 ALL

Citation : 2017 Latest Caselaw 6856 ALL
Judgement Date : 14 November, 2017

Allahabad High Court
Smt. Sitabi vs Nagoo & Another on 14 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1033 of 2017
 

 
Appellant :- Smt. Sitabi
 
Respondent :- Nagoo & Another
 
Counsel for Appellant :- Arun Kumar
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the appellant, list on 21.11.2017.

Order Date :- 14.11.2017

Gss

 

 

 
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