Munendra Pal Singh vs Vinod Kumar Singh & 19 Others
2017 Latest Caselaw 6854 ALL

Citation : 2017 Latest Caselaw 6854 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

Munendra Pal Singh vs Vinod Kumar Singh & 19 Others on 14 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1138 of 2017
 

 
Appellant :- Munendra Pal Singh
 
Respondent :- Vinod Kumar Singh & 19 Others
 
Counsel for Appellant :- Umesh Chandra Yadav,Anant Ram Dube
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, list after two weeks.

Order Date :- 14.11.2017

Gss

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