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Future Generali General ... vs Additional Distt.Judge Court ...
2017 Latest Caselaw 6846 ALL

Citation : 2017 Latest Caselaw 6846 ALL
Judgement Date : 14 November, 2017

Allahabad High Court
Future Generali General ... vs Additional Distt.Judge Court ... on 14 November, 2017
Bench: Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 850 of 2017
 

 
Appellant :- Future Generali General Insurance Company Ltd,Lucknow
 
Respondent :- Additional Distt.Judge Court No.3/M.A.C.T.Sitapur And Ors.
 
Counsel for Appellant :- Nishant Shukla
 

 
Hon'ble Mahendra Dayal,J.

C. M. Application No. 116396 of 2017

Issue notices to the respondents returnable at an early date.

List after service of notice.

Order Date :- 14.11.2017

psd

 

 

 
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