M/S Bihar Caustic & Chemical Ltd. vs National Insuranc Company Ltd. ...
2017 Latest Caselaw 6845 ALL

Citation : 2017 Latest Caselaw 6845 ALL
Judgement Date : 14 November, 2017

Allahabad High Court

M/S Bihar Caustic & Chemical Ltd. vs National Insuranc Company Ltd. ... on 14 November, 2017

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL FROM ORDER No. - 478 of 2001
 

 
Appellant :- M/S Bihar Caustic & Chemical Ltd.
 
Respondent :- National Insuranc Company Ltd. And Another
 
Counsel for Appellant :- Anand Mohan,Anchal Mishra,Anil Kr. Srivastava,Awadhesh Kumar Shukla,Prasoon Kr. Rai
 
Counsel for Respondent :- S.C.Gulati
 

 
Hon'ble Mahendra Dayal,J.

List after 21.11.2017 as Sri S. C. Gulati, learned counsel for respondent is on sanctioned leave.

Order Date :- 14.11.2017

psd

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